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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(1)The Registrar shall be responsible for the due custody of records and the common seal of the university. He shall be the Ex-officio Non-Member Secretary of the Board and the Ex-officio Member-Secretary of the Academic Council and shall be bound to place before it all such information as may be necessary for the transaction of its business. He shall receive applications for entrance to the University and shall keep a permanent record of all courses, curricula and other information as may be necessary.