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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(3)(ii) in Tamil Nadu Hackney Carriage Act, 1911

(ii)any other carriage of the description specified, in clauses (f) and (g) of section 9, in which case the fee shall be forty paise.]