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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(3)(b) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007

(b)all the powers, duties and functions, which may be exercised or performed by the Board shall, during the period of supersession, be exercised or performed by the Government or by such officer or officers as may be specified in the notification;