Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10C] [Entire Act] State of Uttarakhand - Subsection Section 10C(3) in Uttarakhand Panchayati Raj Act, 2016 (3)The Provision of Section 18 shall Mutatis Mutandis apply to the removal of Up-pradhan as they apply to the removal of Pradhan.]