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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(a) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(a)the special training shall be based on specially designed, age appropriate learning material, approved by the State Council for Educational Research and Training;