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[Cites 0, Cited by 21] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(a) in The Customs Act, 1962

(a)[ in the case of any import made by any individual for his personal use or by Government or by any educational, research or charitable institution or hospital, before the expiry of one year; [Substituted by Act 40 of 1991, Section 10 (w.e.f. 20.9.1991). ]