Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 3 December, 2021
Author: Rekha Palli
Bench: Rekha Palli
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Ms. Sanyukta Gupta, Mr. Rudra Dutta
and Ms. Khushi Dutta, Advocates.
versus
STATE OF WEST BENGAL AND ORS. ..... Respondents
Through: Mr. Nikhil Parikshith, Advocate for
R-1.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 03.12.2021
1. Learned counsel for the petitioner prays for and is granted four weeks time to file rejoinder.
2. List on 28.02.2022.
REKHA PALLI, J DECEMBER 3, 2021 N Signature Not Verified DigitallySigned By:AWANISH CHANDRA MISHRA Signing Date:04.12.2021 14:37:55