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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 3 December, 2021

Author: Rekha Palli

Bench: Rekha Palli

                             $~23
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 3166/2021

                                    PARIJAT SINHA                                    ..... Petitioner
                                                        Through:    Ms. Sanyukta Gupta, Mr. Rudra Dutta
                                                                    and Ms. Khushi Dutta, Advocates.

                                                        versus

                                    STATE OF WEST BENGAL AND ORS.          ..... Respondents
                                                 Through: Mr. Nikhil Parikshith, Advocate for
                                                          R-1.

                                    CORAM:
                                    HON'BLE MS. JUSTICE REKHA PALLI
                                            ORDER

% 03.12.2021

1. Learned counsel for the petitioner prays for and is granted four weeks time to file rejoinder.

2. List on 28.02.2022.

REKHA PALLI, J DECEMBER 3, 2021 N Signature Not Verified DigitallySigned By:AWANISH CHANDRA MISHRA Signing Date:04.12.2021 14:37:55