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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(jj) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(jj)[ The use of the building and other properties including the playground of any recognised private school for conducting drill or training with or without arms by persons who are not students or members of the staff of the school shall not be permitted by the management under any circumstances: [Clause (jj) inserted by G. O. Ms. No. 1175, Education, dated the 3rd September 1984.]