Section 75 in The Rajasthan Municipalities (Election) Rules, 1994
75. Disposal of election papers.
- Subject to any direction to the contrary given by the Election Commission or by a competent court:-(a)the packets of unused ballot papers shall be retained for a period of six months and shall thereafter be destroyed in such manner as the Election Commission may direct;(b)packets other than those as referred to in (a) above shall be retained for a period of one year and shall thereafter be destroyed :Provided that packets containing the counterfoils of used ballot papers shall not be destroyed except with the previous approval of the Election Commission;(c)all other papers relating to the election shall be retained for such period as the Election Commission may direct.
