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[Cites 0, Cited by 0] [Section 4B] [Entire Act]

State of Rajasthan - Subsection

Section 4B(2) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(2)Where more than one wife has survived the deceased member the amount of family pension payable under sub-section (1) shall be paid to such wives in equal shares.