Supreme Court - Daily Orders
Pacl Ltd. vs Securities And Exchange Board Of India on 12 July, 2016
Bench: Anil R. Dave, L. Nageswara Rao
ITEM NO.1 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No.8/2016 in Civil Appeal No(s).13394/2015
PACL LTD. Appellant(s)
VERSUS
SECURITIES AND EXCHANGE BOARD OF INDIA Respondent(s)
(For directions and office report)
Date : 12/07/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Appellant(s) Dr. A.M. Singhvi,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Sameer Rohatgi,Adv.
Mr. Paras Anand,Adv.
For Mr. E.C. Agrawala,Adv.
For Respondent(s) Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Ms. Niharika,Adv.
Mr. Aman Shukla,Adv.
For M/s. K.J. John & Co.,Advs.
Mr. Omanakuttan K.K.,Adv.
Mr. Govind Jee,Adv.
For Mr. Prashant Bhushan,Adv.
Mr. Rajiv Ranjan Dwivedi,Adv.
Mr. Shantanu Kumar,Adv.
Mr. R.R. Rajesh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Looking at the facts of the case, we do not find any substance in this application, the same is accordingly disposed of. The applicant is at liberty to approach the Signature Not Verified Digitally signed by SARITA PUROHIT Committee headed by Hon'ble Mr. Justice R.M. Lodha for Date: 2016.07.13 16:51:48 IST Reason: the relief, as prayed for in this application.
1We are sure that the Committee will look into the prayer of the applicant and take appropriate decision after hearing the concerned parties.
(Sarita Purohit) (Sneh Bala Mehra)
Court Master Assistant Registrar
2