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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Telangana - Subsection

Section 4A(4) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(4)The society continues to be functioning under this Act till certificate of registration issued by the Registrar to the society under the Telangana Co-operative Societies Act.]