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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Mizoram - Subsection

Section 81(2)(a) in Mizoram Liquor (Prohibition and Control) Act, 2014

(a)Minister of Excise and Narcotics, who shall be the Chairman of the State Prohibition Council and the Deputy Commissioner of a district who shall be the Chairman of the District Prohibition Committee.