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Yara Venkata Sri Lakshmi Aparna vs Yara Vijaya Simha Naidu on 23 April, 2025

     ITEM NO.56                          REGISTRAR COURT                 SECTION XV

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MS. SUJATA SINGH

                              Transfer Petition(s)(Civil)         No(s).    1397/2024

     YARA VENKATA SRI LAKSHMI APARNA                                            Petitioner(s)

                                                         VERSUS

     YARA VIJAYA SIMHA NAIDU                                                    Respondent(s)


     IA No. 117379/2024 - EXEMPTION FROM FILING O.T.
     IA No. 117378/2024 - STAY APPLICATION

     Date : 23-04-2025 This matter was called on for hearing today.


     For Petitioner(s) :
                                         Mr. Upendra Pratap Singh, AOR
                                         Ms. Kheyali Singh, Adv.


     For Respondent(s) :
                                         Ms. Laxmi Kumari, AOR
                                         Mr. Puru Mudgil, Adv.
                                         Mr. Ayush Saxena, Adv.
                                         Ms. Tanya Sharma, Adv.
                                         Mr. Tushar Sharma, Adv.
                                         Ms. Himanshi Khanna, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the sole respondent, Mr Puru Mudgil has submitted that no counter affidavit would be filed on behalf of the said respondent. Submission is taken on record.

Registry to process the matter for listing before the Hon'ble Court as per rules.

SUJATA SINGH Registrar HJ