Section 74 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

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Powers and Functions of the Zonal Commissioner.-The ZonalCommissioner shall perform the following functions, namely:-

(a)He shall be the nodal authority for carrying out the civic

administration on those matters specified under this Act for the zone under hisjurisdiction;

(b)He shall supervise, direct and coordinate the ward committees and

the area sabhas on such matters as specified under this Act;

(c)He shall undertake functions as directed by the Chief Commissioner

or Mayor from time to time; and

(d)Subject to the rules made by the State Government, the Zonal

Commissioner may delegate to any officer of the Corporation subordinate to him

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