Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of Kerala - Subsection Section 5A(5) in The Kerala Shops and Commercial Establishments Act, 1960 (5)A registration certificate granted under this Act shall not be valid beyond the year in which it is granted but may be renewed from year to year.
