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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(8) in Chhattisgarh Protection of Depositors Interest Act, 2005

(8)The special court may at the time of passing the final order pass an order of attachment absolute or in part. In making such order the special court shall not release such part or property so attached as is necessary for repayment to depositors.