Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340] [Entire Act] NCT Delhi - Subsection Section 340(c) in The New Delhi Municipal Council Act, 1994 (c)for the purpose of taking any action or executing any work authorised or required by this Act, rules, regulations or bye-laws made thereunder;
