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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(xxvii) in The Rajasthan Minor Mineral Concession Rules, 1986

(xxvii)[ "Unemployed Youth" means a person between 18-35 years of age having annual income of less than Rs.25,000/- from all sources.] [Added by Rajasthan Gazette Extraordinary dated 28/01/2011]