Madhya Pradesh High Court
Satish Dubey vs State Of M.P. on 24 April, 2019
1 CRA-1423-2013 The High Court Of Madhya Pradesh CRA-1423-2013 (SATISH DUBEY Vs STATE OF M.P.) 9 Jabalpur, Dated : 24-04-2019 Parties through their counsel. As prayed, post the matter after four weeks.
(HULUVADI G. RAMESH) (B. K. SHRIVASTAVA)
JUDGE JUDGE
rv
Digitally signed by REENA H SHARMA
Date: 25/04/2019 13:51:53