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State of Chattisgarh - Section

Section 13 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

13. Secretary of the Gram Nyayalaya.

(1)The law knowing person member nominated by the Janpad Panchayat under Section 5 shall be ex officio Secretary of the Gram Nyayalaya.
(2)The Secretary shall assist the Gram Nyayalaya in the performance of the functions under this Act and shall perform such other functions as may be prescribed.