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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(1)(b) in Bihar Documents Writers' Licensing Rules, 1968

(b)failure to attend the registration office for a period exceeding three months without the leave of the licensing authority or the registering officer within whose jurisdiction he has been practising;