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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Uttar Pradesh - Subsection

Section 118(h) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(h)travelling allowance including daily allowance that may be paid to Adhyaksha, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).], Pramukh [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f 20.08.2007).] and members of Zila Panchayat or Kshettra Panchayat.