Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(1) in The Narcotic Drugs And Psychotropic Substances Rules, 1985 (1)The licencee shall give at least one month's notice in writing to the issuing authority before he ceases to manufacture the drug for any reasons whatsoever.
