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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1) in Punjab State Veterinary Council Rules, 1997

(1)The Returning Officer shall identify five places in the State for the conduct of the elections. He shall also specify the names of districts which shall be attached to each Polling Station alongwith the list of electors who are to cast their votes at such Polling Station. The electors shall present themselves in person to cast their votes at the Polling Station. The place, date and time of the polling would also be published well in time.The elector shall receive Form VI to be marked by him there and then on the day and place of polling to cast his vote on the production of identity card issued to him by his controlling Officer or by the concerned Deputy Directors. Animal Husbandry, Incharge of the district (by whatever name called) where the office of elector is located or he resides.