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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xiii) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(xiii)"Qualified Candidate" means the candidate who has appeared for the PACET/PACET-AC and has eligibility as per the criteria laid under Rule 3.