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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011

(3)The amount of award for compensation payable by the Dholidar, Butimar, Bhondedar or Muqararidar to the land owners or their successors in interest shall be paid through treasury.