Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183] [Entire Act]

Bengal Presidency - Subsection

Section 183(b) in Police Regulations, Bengal , 1943

(b)Letters and other postal packets sent by private individuals or associations without prepayment of postage on with postage insufficiently paid shall ordinarily be returned unopened to the post office of delivery.