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National Company Law Appellate Tribunal

Agritrade Power Holding Mauritius ... vs Ashish Arjunkumar Rathi on 10 August, 2023

Author: Ashok Bhushan

Bench: Ashok Bhushan

           NATIONAL COMPANY LAW APPELLATE TRIBUNAL
                       PRINCIPAL BENCH, NEW DELHI

                 Company Appeal (AT) (Ins.) No. 611 of 2023 &
                           I.A. No. 2047 of 2023

IN THE MATTER OF:
Agritrade Power Holding Mauritius Ltd.                             ....Appellant

Vs.

Ashish Arjun Kumar Rathi                                         ....Respondent
Resolution Professional of       SKS   Power     Generation
(Chattisgarh) Ltd.

Present:
For Appellant:        Mr. Jatin Kapur, Advocate.
For Respondent:       Mr. Ashish Dholakia, Sr. Advocate, Mr. Ramakant
                      Rai, Mr. Somesh Srivastava, Ms. Srishti Kaushik,
                      Advocates.

                                   ORDER

10.08.2023: Learned Counsel for the Appellant submits that the appellant be permitted to withdraw the appeal.

Prayer is allowed. Appeal is dismissed as withdrawn.

[Justice Ashok Bhushan] Chairperson [Mr. Barun Mitra] Member (Technical) sa/nn