National Company Law Appellate Tribunal
Agritrade Power Holding Mauritius ... vs Ashish Arjunkumar Rathi on 10 August, 2023
Author: Ashok Bhushan
Bench: Ashok Bhushan
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Ins.) No. 611 of 2023 &
I.A. No. 2047 of 2023
IN THE MATTER OF:
Agritrade Power Holding Mauritius Ltd. ....Appellant
Vs.
Ashish Arjun Kumar Rathi ....Respondent
Resolution Professional of SKS Power Generation
(Chattisgarh) Ltd.
Present:
For Appellant: Mr. Jatin Kapur, Advocate.
For Respondent: Mr. Ashish Dholakia, Sr. Advocate, Mr. Ramakant
Rai, Mr. Somesh Srivastava, Ms. Srishti Kaushik,
Advocates.
ORDER
10.08.2023: Learned Counsel for the Appellant submits that the appellant be permitted to withdraw the appeal.
Prayer is allowed. Appeal is dismissed as withdrawn.
[Justice Ashok Bhushan] Chairperson [Mr. Barun Mitra] Member (Technical) sa/nn