Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(ii) in The Rajasthan Urban Improvement Act, 1959

(ii)he shall not vote at any meeting of the Trust or any committee upon any resolution or question relating to such land, and