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[Cites 0, Cited by 0] [Section 376(2)] [Section 376] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 376(2)(m) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(m)while committing rape, causes grievous bodily harm or maims or disfigures or endangers the life of a woman; or