Shiv Shankar Sharma & Ors vs The State Of Bihar Ors on 11 February, 2013

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Patna High Court - Orders

Shiv Shankar Sharma & Ors vs The State Of Bihar Ors on 11 February, 2013

Bench: Kishore Kumar Mandal

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Miscellaneous Jurisdiction Case No.4713 of 2011
                  ======================================================
                  Sanjay Kumar
                                                                      .... .... Petitioner/s
                                                   Versus
                  The State Of Bihar & Ors
                                                                     .... .... Respondent/s
                  ======================================================
                                                     with
                               Miscellaneous Jurisdiction Case No.4719 of 2011
                  ======================================================
                  Shiv Shankar Sharma & Ors
                                                                      .... .... Petitioner/s
                                                   Versus
                  The State Of Bihar Ors
                                                                     .... .... Respondent/s
                  ======================================================
                                                     with
                               Miscellaneous Jurisdiction Case No.1791 of 2011
                  ======================================================
                  Sharwan Kumar
                                                                      .... .... Petitioner/s
                                                   Versus
                  The State Of Bihar & Ors
                                                                     .... .... Respondent/s
                  ======================================================
                  Appearance :
                  (In MJC No.4713 of 2011)
                  For the Petitioner/s    : Mr. Ram Subhas Singh
                  For the Respondent/s     : Mr. Rajesh Kumar Gp8
                  (In MJC No.4719 of 2011)
                  For the Petitioner/s    : Mr. Ram Subhas Singh
                  For the Respondent/s     : Mr. Gautam Bose Aag8
                  (In MJC No.1791 of 2011)
                  For the Petitioner/s    : Mr. Ram Subhas Singh
                  For the Respondent/s     : Mr. Dinbandhu Singh Gp9
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                  MANDAL
                  ORAL ORDER

12   11-02-2013

Mr. Ram Subhas Singh for the petitioners in all the three applications and Mr. Gautam Bose, learned Additional Advocate General assisted by A.C. to G.A.-8 and A.C. to G.A.-9 for the State and its official are present. Patna High Court MJC No.4713 of 2011 (12) dt.11-02-2013 2

Mr. Bose submits that he has received instruction from the concerned District Magistrate, Bhojpur at Ara from which it appears that the panel has now been updated and the names of the writ petitioners/contempt petitioners figure at the top of the said list. Steps have now been taken to consider their cases and offer appointments. He seeks time to bring on record the relevant facts in this regard.

Let supplementary/additional show cause on behalf of the concerned opposite parties be filed within 10 days.

Post this matter on 22.2.2013 in Admission-II.

(Kishore Kumar Mandal, J) Pankaj/-

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Patna High Court - Orders