Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Tripura - Subsection Section 50(1) in Tripura Weights and Measures (Enforcement) Act, 1967 (1)The Administrator may, by notification in the Tripura Gazette, make rules to carry out the purposes of this Act.
