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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(i) in Tamil Nadu Commission for Protection of Child Rights Rules, 2012

(i)The Secretary shall, in consultation with the Chairperson, prepare the agenda for each meeting of the Commission and such notes shall as for as possible be self-contained;