Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(6)(d) in West Bengal Apartment Ownership Bye-laws, 1974 (d)the reserve fund may be invested in any of the ways referred to in clause (4).