Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(8)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(8)(iii) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(iii)any legal practitioner who is entitled to practice in any civil court in India ; or