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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(4)(a) in Orissa Universities Act, 1989

(a)the authorities of the concerned University shall be deemed to have been superseded and the members thereof holding office immediately before the issue of the notified order shall be deemed to have vacated their offices as such;