Section 4(1) in Assam Panchayat Employees (Provincialisation) Act, 1999
(1)Notwithstanding anything contained in the proceeding section, all employees other than Grade -IV employees, coming within the purview of this Act, shall, on attaining the age of 58 years, go on superannuation and the Grade-IV employees shall go on superannuation on attaining the age of 60 years.
