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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(10)(a) in Haryana Distribution and Retail Supply Licence

(a)submit a report giving full details of the facts of the incident and its cause. The Commission at its own discretion may require the submission of a report to be prepared by an independent person at the expense of the Licensee; and