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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(l) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(l)that the clinical establishment shall actively participate in the implementation of all National and State Health Progammes including prevention of spread of communicable diseases in such manner as the State Government may specify from time to time and furnish periodical reports thereon to the authorities concerned; and