Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Karnataka - Subsection Section 34(2) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (2)Every such estimates shall make provision for the due fulfillment of all the liabilities of the Board and for the efficient administration of this Act.
