Supreme Court - Daily Orders
Jayanta Sanyal vs Ambience Lagoon Apartments Residents ... on 10 July, 2017
ITEM NO.39 REGISTRAR COURT. 1 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. RAJESH KUMAR GOEL
IA 48659/2017, in Diary No(s). 18259/2017
JAYANTA SANYAL Petitioner(s)
VERSUS
AMBIENCE LAGOON APARTMENTS RESIDENTS WELFARE ASSOCIATION GURGAON
THROUGH ITS PRESIDENT & ORS. Respondent(s)
((1)Other-DATE OF ANX P2 NOT TALLY (2)Other-CONTESTING/PROFORMA
RESPONDENT NOT GIVEN (3)Other-ORDER DATED 8/5/17 REQUIRED AS
MENTNIOND IN PARA 1 OF IMPUGNED ORDER (4)Other-LISTING PROFORMA
UNSIGNED (5)Other-COURT NAME OF PAGE 1 NOT GIVEN
(6)Other-DESCRIPTION OF ANX P3 NOT TALLY AND ALSO INCOMPLETE IN
INDEX (7)Other-MATTER IS AGAINST INTERIM ORDER,PETITIONER IN PERSON
TO GIVE THE NAME AND ADDRESS OF ADVOCATE APPEARING FOR RESPONDENTS
IN THE COURT BELOW IN A SEPARATE LETTER (8)Other-PETITIONER IN
PERSON TO CLARIFY THE DOCUMENTS DATED 6/6/17 WHETHER IT IS
ADDITIONAL DOCUMENTS, IF YES THEN GIVEN I.A. FOR PERMISSION TO FILE
ADDL. DOCUMENTS (9)Other-AFFIDAVIT OF URGENCY NOT CAPTIONED
PROPERLY (10)Other-HIGH COURT PARTICULARS INCOMPLETE IN PRAYER OF
EXEMPTION
FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 48659/2017)
Date : 10-07-2017 These matters were called on for hearing today.
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Registry to process the matter as per rules.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.07.15 RAJESH KUMAR GOEL 12:43:30 IST Reason: Registrar