Calcutta High Court (Appellete Side)
Sri Ajoy Kumar Bhar vs Smt. Anita Bhar on 11 February, 2020
Author: Soumen Sen
Bench: Soumen Sen
1 11.02.2020
S/L No.261 Court No.16 (gc) FA 50 of 2001 Sri Ajoy Kumar Bhar Vs. Smt. Anita Bhar The parties are not represented nor any accommodation is prayed for.
The Member Secretary, Mediation Centre is directed to file a report with regard to the outcome of Mediation in FA 50 of 2001 pursuant to an order dated 15th July, 2015 passed by a Division Bench presided over by Justice Rajiv Sharma as His Lordship then was by the adjourned date.
The matter stands adjourned for a fortnight. This order shall immediately be communicated to the Member Secretary, Mediation Centre along with a copy of the order dated 15th July, 2015.
(Soumen Sen, J.) (Saugata Bhattacharyya, J.)