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[Cites 0, Cited by 0] [Section 23B(2)] [Section 23B] [Entire Act]

State of Gujarat - Subsection

Section 23B(2)(vii) in Sardar Patel University Act, 1955

(vii)to make proposals to the institution of fellowships, travelling fellowships, scholarships, studentships, exhibitions, medals and prizes and to make Regulations for their award;