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State of Chattisgarh - Section

Section 1 in Chhattisgarh State Rajmarg Adhiniyam, 2003

1. Short title, extent and commencement.

- (i) This Act may be called the Chhattisgarh State Rajmarg Adhiniyam, 2003.
(ii)It shall extend to whole of the Chhattisgarh State.
(iii)It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.