Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Bombay Presidency - Section Section 21 in Bombay Industrial Relations Act, 1946 21. Publication of order. - Every order passed under section 14, 15 or 16 and every order passed in appeal under section 20 shall be published in the prescribed manner
