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Himachal Pradesh High Court

Dr. Sumit Chawla vs . State Of H.P & Ors. on 3 February, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Dr. Sumit Chawla vs. State of H.P & ors.

CWP No.530/2022

A 3.2.2022 Present: Mr. Imran Khan, Advocate, for the petitioner.

Mr. Shiv Pal Manhans, Additional Advocate General, Mr. Raju Ram Rahi, Mr. Vikrant Chandel, Dy. Advocates General and Mr. Shreyk Sharda, Sr. Assistant Advocate General, for the respondents-State.

As prayed for, list on 7th February, 2022.

( Chander Bhusan Barowalia) Vacation Judge 3rd February, 2022 (CS) ::: Downloaded on - 03/02/2022 20:11:28 :::CIS