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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Ministry of Environment, Forest and Climate Change

(5)
(a)The Central Government shall create a dedicated web portal for information relating to wetlands.
(b)The Central Government, State Government and Union Territory Administration shall upload all relevant information and documents pertaining to wetlands in their jurisdiction.