Supreme Court - Daily Orders
Puda vs Vidya Chetal on 13 October, 2015
ITEM NO.55 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 4272/2015
PUDA Petitioner(s)
VERSUS
VIDYA CHETAL Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 5237/2015
(With Interim Relief and Office Report)
Date : 13/10/2015 These petitions were called on for hearing today.
For Petitioner(s) Mr. Akhil Bansal,Adv.
Mrs. Rachana Joshi Issar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, as last chance is given to the learned counsel for the petitioner to comply with the terms of the order dated 3.8.2015 of this Court.
List again on 11.1.2016.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.10.13 15:50:20 SCT Reason: