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Supreme Court - Daily Orders

Puda vs Vidya Chetal on 13 October, 2015

     ITEM NO.55                            REGISTRAR COURT. 2                        SECTION XVII

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                           No(s).    4272/2015

     PUDA                                                                          Petitioner(s)

                                                            VERSUS

     VIDYA CHETAL                                                                  Respondent(s)
     (with interim relief and office report)


     WITH
     SLP(C) No. 5237/2015
     (With Interim Relief and Office Report)


     Date : 13/10/2015 These petitions were called on for hearing today.


     For Petitioner(s)                    Mr. Akhil Bansal,Adv.
                                           Mrs. Rachana Joshi Issar,Adv.


     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks time, as last chance is given to the learned counsel for the petitioner to comply with the terms of the order dated 3.8.2015 of this Court.

List again on 11.1.2016.

(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.10.13 15:50:20 SCT Reason: