Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 120 in Finance (No. 2) Act, 2014 120. Repeal. - The Finance Act, 2014 (11 of 2014) is hereby repealed and shall be deemed never to have been enacted.The First Schedule(See section 2)
